Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(1) in The Goa Private Security Agencies Rules, 2008

(1)On receipt of an application in Form I for verification of the character and antecedents of the applicant and Form II for grant of a new licence or renewal of the existing licence, the Controlling Authority shall make such inquiries, as it considers necessary to verify the contents of the application and particulars of the applicant.