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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(4)(ii) in The Gujarat Entertainments Tax Act, 1977

(ii)The Collector of a district or any other officer, not below the rank of a Collector, to be the Collector of Entertainments Tax for each district; and