Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(1) in The Energy Conservation Act, 2001 (1)The general superintendence, direction and management of the affairs of the Bureau shall vest in the Governing Council which shall consist thirty-one, but not exceeding thirty-seven”, members to be appointed by the Central Government.
