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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(4) in The Dibrugarh University Act, 1965

(4)Notwithstanding anything contained here in before, the State Government shall have power when deemed necessary to order as audit of the accounts of the University including those of the institutions managed by it by such auditors as it may direct.