Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 47] [Entire Act] Union of India - Section Section 19 in The Central Excise Act, 1944 19. The word other than salt omitted by Act 18 of 2017, S. 5(b).
