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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)If any person has been elected for two or more divisions, he shall within seven days from the date of the last of such elections, intimate to the Commissioner, the division, for which he chooses to serve.