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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Nagaland - Subsection

Section 74(c) in The Nagaland Excise Act, 1967

(c)the receptacles, packages and coverings in which anything liable to confiscation under Clause (a) or Clause (b) is found, and the other contents, if any, of such receptacles and packages; and