Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(3) in The Gujarat Ayurved University Act, 1965

(3)Any Ayurvedic institution situate outside the State of Gujarat may, subject to such conditions and restrictions as the University and the State Government may think fit to impose, be admitted to the privileges of the University.