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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(x) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(x)All the candidates called for Counselling shall produce the specified original documents along with duly attested photocopies and the Convenor of Admissions shall be entitled to cause verification of all the documents produced by the candidates.