Bombay High Court
Mr. Hemant D. Kharkar vs Mrs. Vrushali H. Kharkar on 12 February, 2020
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
Dusane 1/1 40 wp 957.2020.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.957 OF 2020
Mr. Hemant D. Kharkar
Vs.
Mrs. Vrushali H. Kharkar
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Office Notes, Office Memoranda of Coram Court's or Judges Orders
appearance, Court's Orders of directions
and Registrar's Orders
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Mr. Mahesh R. Joshi for Petitioner.
Mr. R.T. Lalwani a/w Sadhana Joglekar Lalwani i/by
Prakash Mahadik for Respondent.
CORAM : NITIN W. SAMBRE, J.
DATE : 12th February, 2020 P.C.:-
1. Issue notice to the respondent, returnable on 6 th March, 2020.
2. Mr. Lalwani waives service of notice on behalf of the respondent.
3. There shall be stay to the execution of the order impugned.
( NITIN W. SAMBRE, J.) ::: Uploaded on - 13/02/2020 ::: Downloaded on - 09/06/2020 00:50:27 :::