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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(29) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(29)He/She shall coordinate with the employees of concerned departments for appropriate performance of works/responsibilities assigned to Gram Panchayats by different departments and assist in the implementation of all such programmes.