Section 33 in The Fertilizer (Control) Order, 1985
33. Grant of duplicate copies of certificate of registrations, etc.
- Where a certificate of registration or a certificate of manufacture or any other certificate granted or, as the case may be, renewed under this Order is lost, the registering authority ["or, as the case may be, the controller"] [Inserted by S.O. 795(E), dated 22nd November,1991.] may, on an application made in this behalf, together with the fee prescribed for this purpose under Clause 36, grant a duplicate copy of such certificate.
