Supreme Court - Daily Orders
Gurpal Singh Brar vs Income Tax Officer Ward 6(4) Mohali on 28 August, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.16 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21684/2017
(Arising out of impugned final judgment and order dated 09-02-2017
in ITA No. 123/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
GURPAL SINGH BRAR Petitioner(s)
VERSUS
INCOME TAX OFFICER, WARD 6(4), MOHALI Respondent(s)
Date : 28-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Ankur S. Kulkarni, Adv.
Mr. Anand Srivastava, Adv.
Ms. Shweta S. Parihar, Adv.
For M/s. Lex Regis Law Offices, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2017.08.28
16:46:27 IST
Reason: