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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Village Servants Service Rules, 2005

13. Duties of Village Servants of category (1):

- A Village Servant of category (1) shall serve demand notice and other process issued for the collection of Government dues and shall obey the orders of the Panchayat Secretary in the matter of measuring the lands and grain. Inspecting crops and carrying messages, accounts and returns pertaining to the Government. In villages in which there are no village servants of category (2) he shall discharge the duties of village servant of that category.