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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(e) in Jammu and Kashmir Legal Services Authorities Act, 1997

(e)the conditions of service and the salary and allowances of officers and other employees of the State Authority under sub-section (6) of sections 3 ;