Delhi High Court - Orders
Experion Developers Pvt ... vs Assistant Commissioner Of Income Tax ... on 2 May, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~96 & 97
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10288/2018
EXPERION DEVELOPERS PVT LTD[SUCCESSOR-IN-
INTEREST-OF-ERSTWHILEEXPERION DEVELOPERS
(INTERNATIONAL) PVT. LTD.] ..... Petitioner
Through: Ms.Kavita Jha with Mr.Vaibhav
Kulkarni and Mr.Udit Naresh,
Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 8 &
ORS. ..... Respondents
Through: Mr.Sunil Agarwal, senior standing
counsel for the Revenue with
Mr.Tushar Gutpa, Advocate.
+ W.P.(C) 10324/2018 & C.M.No.40254/2018
EXPERION HOSPITALITY PVT LTD(EARLIER KNOWN AS
GOLD RESORTS AND HOTELS PVT. LTD.). ..... Petitioner
Through: Ms.Kavita Jha with Mr.Vaibhav
Kulkarni and Mr.Udit Naresh,
Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, & ORS.
..... Respondents
Through: Mr.Sunil Agarwal, senior standing
counsel for the Revenue with
Mr.Tushar Gutpa, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
18:44:28
ORDER
% 02.05.2022 Learned counsel for the petitioner prays for and is permitted to place on record an additional affidavit within four weeks.
List on 24th November, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MAY 2, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:04.05.2022 18:44:28