Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(vii) in The Coimbatore City Municipal Corporation Water Supply By-Laws, 1990

(vii)The Commissioner of the Corporation may direct that any private latrine, urinal or water closet which is connected for water from Corporation waterworks, shall be provided with a cistern of such size to description and be located in such a position as he may decide.