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Himachal Pradesh High Court

Suleman vs . Union Of India & Others A/W Connected on 11 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Suleman Vs. Union of India & others a/w connected matters.

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CWP No. 2369 of 2018 a/w CWP 1074 of 2019, CWPIL Nos. 32 & 42 of 2021, CWP No. 3334 of 2021 and CWPIL No. 4 of 2022 & CWP No. 3511 of 2022.

CWP No. 2369 of 2018.

11.05.2023 Present Mr. Rajnish Maniktala, Senior Advocate as Amicus Curiae with Mr. Naresh Verma, Advocate.

Mr. Deven Khanna, Advocate, for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.

Mr. Ramakant Sharma, Additional Advocate General with Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Maan Singh, Advocate for respondent No.3.

Mr. Jagdish Thakur, Advocate respondent No.5.

Mr. K.B. Khajuria, Advocate for respondent No.6.

CWP No. 1074 of 2019

Mr. Bhuvnesh Sharma, Senior Advocate with Mr. Parav Sharma, Advocate for the petitioner.

Mr. Ramakant Sharma, Additional Advocate General with Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. K.S. Banyal, Senior Advocate with Mr. Uday Singh Banyal, Advocate for respondent No.3.

Mr. Tara Singh Chauhan, Advocate, for respondent No.5.

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Mr. Shyam Singh Chauhan, Advocate for respondent-HRTC.

CWPIL No.32 of 2021

Mr. Neeraj Kumar Shashwat, Advocate, as Amicus Curiae, for the petitioner.

Mr. Ramakant Sharma, Additional Advocate General with Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Virbahadur Verma, Advocate for respondent No.2.

Dr. Lalit K. Sharma, Advocate for respondent No.4.

CWPIL No. 42 of 2021

Court on its own motion.

Mr. Mohan Sharma, Advocate, for the interveners.

Mr. Virbahadur Verma, Advocate for respondent No.1.

Mr. Ramakant Sharma, Additional Advocate General with Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

CWP No. 3334 of 2021

Mr. Saurav Rattan, Advocate for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.

Mr. Ramakant Sharma, Additional Advocate General with Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

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CWPIL No. 4 of 2022

Mr. Adarsh K. Vashishta, Advocate for the petitioner.

Mr. Ramakant Sharma, Additional Advocate General with Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Virbahadur Verma, Advocate for respondent No.3.

Mr. Sunil Mohan Goel, Advocate for respondent No.5.

CWP No. 3511 of 2022

Mr. K.B. Khajuria, Advocate for the petitioner.

Mr. Ramakant Sharma, Additional Advocate General with Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Virbahadur Verma, Advocate, for respondent No. 3. Ms. Divya Sood, Advocate, respondent No.4.

Let all the affidavits which have been filed in this case, irrespective of whether they are under objection, be placed on record before the next date of hearing.

List on 16.05.2023.

                                                    (Tarlok Singh Chauhan)
                                                         Acting Chief Justice



    May 11, 2023                                      (Virender Singh)
    (cm))                                                   Judge.




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