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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(4) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

(4)[ ...................................................................................................] [Sub-section (4) was repealed by the Saurashtra Land Reforms Act, 1951 (Act No. XXV of 1951).]