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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(8)(b) in The Anna University of Technology, Tirunelveli Act, 2007

(b)make recommendation to the Syndicate on every proposal involving investment or expenditure for which no provision has been made in the annual financial estimates or which involves expenditure excess of the amount provided for in the annuals financial estimates;