Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(1) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (1)The Deans of each School of the University shall be appointed by the Vice- Chancellor on such terms and conditions as may be laid down in the Statutes.
