Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] State of Punjab - Subsection Section 18A(1) in East Punjab Urban Rent Restriction Act, 1949 (1)Every application under [section 13-A or section 13-B] [Substituted vide Punjab Act 9 of 2001.] shall be dealt with in accordance with the procedure specified in this section.
