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[Cites 0, Cited by 0] [Section 1191] [Entire Act]

Bengal Presidency - Subsection

Section 1191(c) in Police Regulations, Bengal , 1943

(c)At the end of each month, when these duplicate copies of the bills are compared with the cash book, a certificate should be entered in the last monthly foil of the foil book, giving details of the bills that have not been cashed. This will enable the Superintendent to see in subsequent months that no bills or payment orders have been overlooked.