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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(2) in Andhra Pradesh Electricity Reform Act, 1998

(2)Nothing in this section or other provisions of this Act shall in any way prejudice or effect the rights and privileges of the Consumers under other laws including but not limited to the Consumer Protection Act, 1986.