Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(e) in The Delhi Narcotic Drugs Rules, 1985

(e)an approved practitioner of indigenous system of medicine may prescribe only those drugs which are included in that system.