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Karnataka High Court

Mulki Sundaer Ram Shetty College vs The State Of Karnataka on 19 February, 2020

Author: P.B.Bajanthri

Bench: P. B. Bajanthri

                          1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 19TH DAY OF FEBRUARY, 2020

                        BEFORE

        THE HON'BLE MR.JUSTICE P. B. BAJANTHRI

 WRIT PETITION NOS.40532 - 40535/2017 (EDN - RES)

BETWEEN:

1.     MULKI SUNDAER RAM SHETTY COLLEGE,
       SHIRVA, P.O.SHIRVA - 574 116,
       UDUPI DISTRICT.
       REPRESENTED BY ITS CORRESPONDENT,
       SRI.V.SUBBAYYA HEGDE,
       S/O LATE B.CHANDRAHASA HEGDE,
       AGED ABOUT 75 YEARS.

2.     ST. ALOYSIUS COLLEGE,
       (AUTONOMOUS),
       MANGALURU - 575 003, (DK).
       REPRESENTED BY ITS PRINCIPAL,
       REV.FR.DR.PRAVEEN MARTIS S J.,
       S/O BENEDICT MARTIS,
       AGED ABOUT 43 YEARS.

3.     ST. ALOYSIUS EVENING COLLEGE,
       ST.ALOYSIUS COLLEGE ROAD,
       MANGALURU - 575 003, (DK).
       REPRESENTED BY ITS ADMINISTRATOR
       AND CORRESPONDENT,
       REV.FR.DR.PRAVEEN MARTIS S.J.,
       S/O BENEDICT MARTIS,
       AGED ABOUT 43 YEARS.
                       2



4.   CANARA COLLEGE,
     M.G.ROAD,
     MANGALURU - 575 003, (DK).
     MANAGED BY CANARA HIGH
     SCHOOL ASSOCIATION,
     REPRESENTED BY ITS
     HON.SECRETARY,
     SRI.M.RANGANATH BHAT,
     S/O LATE M. ACHUTHA BHAT,
     AGED ABOUT 58 YEARS.
                               ... PETITIONERS
(BY SRI.M.SUDHAKAR PAI, ADVOCATE)


AND:

1.   THE STATE OF KARNATAKA,
     REPRESENTED BY ITS SECRETARY
     TO EDUCATION DEPARTMENT,
     DEPARTMENT OF COLLEGIATE EDUCATION,
     M.S.BUILDINGS,
     BANGALORE - 560 001.

2.   THE COMMISSIONER,
     COLLEGIATE EDUCATION,
     THE STATE OF KARNATAKA,
     PALACE ROAD,
     BENGALURU - 560 001.

3.   THE DEPARTMENT OF HIGHER EDUCATION,
     THE STATE OF KARNATAKA,
     M.S.BUILDINGS,
     BENGALURU - 560 001.
     REPRESENTED BY ITS SECRETARY.
                               3



4.   THE DIRECTOR OF
     COLLEGIATE EDUCATION,
     THE STATE OF KARNATAKA,
     M.S.BUILDINGS,
     BENGALURU - 560 001.

5.   THE JOINT DIRECTOR,
     DEPARTMENT OF COLLEGIATE EDUCATION,
     OFFICE OF REGIONAL JOINT DIRECTOR,
     GOVT OF KARNATAKA,
     MANGALURU - 575 001,(DK).
                                ... RESPONDENTS

(BY SMT.PRAMODHINI KISHAN, AGA FOR R1 TO R5)

     THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF
INDIA PRAYING TO QUASH THE GOVERNMENT ORDER
DATED.18.10.2014 PASSED BY THE R-1 VIDE
ANNEXURE - G TO THE W.P. AND ETC.,

    THESE WRIT PETITIONS COMING ON                 FOR
ORDERS, THIS DAY, THE COURT MADE                   THE
FOLLOWING:

                         ORDER

The present petitions are identical to that of disposed of matter in W.P.No.57003/2014 dated 19.02.2020.

4

Accordingly, petitions stand disposed of in terms of the order passed in W.P.No.57003/2014 dated 19.02.2020.

Sd/-

JUDGE Mds/-