Section 12(1) in The Assam Higher Secondary Education Act, 1984

[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1) in The Assam Higher Secondary Education Act, 1984

(1)The following shall be the officers of the Council:

(i)The Chairman,

(ii)The Secretary,

(iii)The Controller of Examination,

(iv)The Deputy Secretary (Academic),

(v)The Deputy Secretary (Administration).