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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Puducherry - Subsection

Section 16(c) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(c)the liabilities specified in Category-II shall be discharged subject to the priorities specified in this section, in accordance with the terms of the secured loans and the priority, inter se, of such loans; and