Supreme Court - Daily Orders
Ex. Commandant Hawa Singh Sangwan vs Union Of India on 21 October, 2019
ITEM NO.7 REGISTRAR COURT. 2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
WRIT PETITION (CIVIL) Diary No(s). 29068/2019
EX. COMMANDANT HAWA SINGH SANGWAN Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(FOR ADMISSION and IA No.152903/2019-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS )
Date : 21-10-2019 This petition was called on for hearing today.
For Petitioner(s) Mr. Anmol Singh,Adv.
Dr. Surender Singh Hooda, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Appearance: Mr. Anmol Singh, Ld. Counsel is present on behalf of the petitioner.
Delay in refiling the petition is condoned. Registry to proceed further.
SURINDER S. RATHI Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.10.23 09:56:47 IST Reason: