Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 27 September, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021, I.A. 13004/2021, I.A. 16453/2021, I.A.
16455/2021, I.A. 4234/2023 & I.A. 4583/2023
SOTKON SP SLU ..... Plaintiff
Through: Ms. Shwetasree Majumder and
Ms. Devyani Nath, Advs.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Mr. Anshul Goel, Mr. Ashok
Goel and Mr. Ranjeev Kumar, Adv. for
Defendants 1 to 3
Mr. Pradhuman Gohil and Mr. Ranu Purohit,
Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 27.09.2023
1. Owing to paucity of time, it is not possible to hear this matter today.
2. Re-notify for hearing and disposal at the end of the Board on 10 November 2023.
C. HARI SHANKAR, J.
SEPTEMBER 27, 2023 dsn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/09/2023 at 21:12:43