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Delhi High Court - Orders

Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 27 September, 2023

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~18
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 484/2021, I.A. 13004/2021, I.A. 16453/2021, I.A.
                                       16455/2021, I.A. 4234/2023 & I.A. 4583/2023

                                       SOTKON SP SLU                                                  ..... Plaintiff
                                                                            Through: Ms. Shwetasree Majumder and
                                                                            Ms. Devyani Nath, Advs.

                                                                            versus

                                       WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
                                                                             ..... Defendants
                                                   Through: Mr. Anshul Goel, Mr. Ashok
                                                   Goel and Mr. Ranjeev Kumar, Adv. for
                                                   Defendants 1 to 3
                                                   Mr. Pradhuman Gohil and Mr. Ranu Purohit,
                                                   Advs.

                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 27.09.2023

1. Owing to paucity of time, it is not possible to hear this matter today.

2. Re-notify for hearing and disposal at the end of the Board on 10 November 2023.

C. HARI SHANKAR, J.

SEPTEMBER 27, 2023 dsn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/09/2023 at 21:12:43