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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

(i)for clause (a), the following clauses shall be substituted, namely:—(a) “access” means collecting, procuring or possessing any biological resource occurring in or obtained from India or traditional knowledge associated thereto, for the purposes of research or bio-survey or commercial utilisation;