Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(13) in The Punjab Land Revenue Act, 1887 (13)"legal practitioner" means any legal practitioner within the meaning of the Legal Practitioners Act, 1879 (XVIII of 1879); except a mukhtar;
