Section 20(1)(xviii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
(xviii)to arrange for, and to direct, the inspection of affiliated colleges, recognised institutions approved institutions and hostels, to issue instructions for maintaining their efficiency and for ensuring proper conditions of employment for members of their staff, and in case of disregard of such instruction to modify the conditions of their affiliation or recognition or take such other steps as it deems proper;