Section 2(1)(i) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013
(i)"programme" means [all academic and training programmes] [Substituted 'any programme' by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).] of the Institute;(ia)[ "rules" mean the rules of the Institute made by the Central Government under the Act;] [Inserted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]