Delhi High Court - Orders
Ritnand Balved Education Foundation vs Ranchhod M Shah & Ors on 7 February, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 236/2016
RITNAND BALVED EDUCATION FOUNDATION ..... Plaintiff
Through: Mr. Rajesh Yadav and Mr. Gautam
Chauhan, Advocates.
(M:9871733347)
versus
RANCHHOD M SHAH & ORS. ..... Defendants
Through: Mr. Ashish Singh, Advocate.
(M:9953771080)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 07.02.2019 Vide order dated 16th October, 2018 various I.As. pending in this matter were disposed of. Inadvertently, however, no date was given in the suit. It is submitted that the affidavits of admission/denial have already been filed.
List before the Joint Registrar for marking of exhibits on 11th March, 2019.
List before the Court for case management hearing on 25th April, 2019.
PRATHIBA M. SINGH, J.
FEBRUARY 07, 2019/dk