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Delhi High Court - Orders

Ritnand Balved Education Foundation vs Ranchhod M Shah & Ors on 7 February, 2019

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

$~29
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+                           CS (COMM) 236/2016
         RITNAND BALVED EDUCATION FOUNDATION ..... Plaintiff
                     Through: Mr. Rajesh Yadav and Mr. Gautam
                              Chauhan,              Advocates.
                              (M:9871733347)
                     versus

         RANCHHOD M SHAH & ORS.                 ..... Defendants
                      Through: Mr. Ashish Singh, Advocate.
                                 (M:9953771080)
         CORAM:
         JUSTICE PRATHIBA M. SINGH
                      ORDER

% 07.02.2019 Vide order dated 16th October, 2018 various I.As. pending in this matter were disposed of. Inadvertently, however, no date was given in the suit. It is submitted that the affidavits of admission/denial have already been filed.

List before the Joint Registrar for marking of exhibits on 11th March, 2019.

List before the Court for case management hearing on 25th April, 2019.

PRATHIBA M. SINGH, J.

FEBRUARY 07, 2019/dk