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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

13. Staff Selection Committee.

- [(1) The Staff Selection Committee for the purpose of filling up of an aided post other than promotion shall consist of the following persons as members:(a)President of educational agency or his nominee;(b)The Headmaster, who is ex-officio Correspondent/Secretary/Manager of the Institution;(c)Two subject experts, to be selected by the educational agency from the panel approved by the District Educational Officer Of these at least one should be the Headmaster of a recognized school.(d)An Officer of the Educational Department not below the rank of Deputy Educational Officer nominated by the District Educational Officer concerned.]
(2)The president of the educational agency can either be the Chairman; or nominate one of the members of the Staff Selection Committee to be the Chairman.
(3)The quorum for the Staff Selection Committee meetings shall be four of which the presence of District Educational Officer's nominee is compulsory.