Section 6(1)(iv) in The Indian Ports Act, 1908

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(iv) in The Indian Ports Act, 1908

(iv)when the quarters used by the crew and the galley are separated by an iron bulk-head only, to furnish a temporary screen of some suitable non conducting material between such quarters and the galley.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 6(1)(iv) in The Indian Ports Act, 1908