Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Advocates Act, 1961

(1)The Attorney-General of India shall have pre-audience over all other advocates.