Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Maharashtra - Subsection Section 61(1) in The Maharashtra Medical Council Rules, 1967 (1)The Registrar shall publish the first notice under clause (a) of section 23 in From 13, and the second notice thereunder in Form 14.
