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Union of India - Section

Section 25 in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957

25. Travel in a Single Berth.

- A Deputy Minister may at his option travel by taking on requisition or otherwise, a single berth in air-conditioned coach or in any ordinary first class compartment. In such cases he may draw the actual fare paid, if any, and, in addition daily allowances at the rates for the time being admissible to a Central Government servant of the first grade.Journey on Demitting Office