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State of Jammu-Kashmir - Section

Section 33A in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

33A. Technology Aspect.

- The norms for tariff determination specified hereunder are for power projects which use Municipal Solid Waste and Refuse Derived Fuel and are based on Rankine cycle technology application, combustion or incineration, Biomethanation, Pyrolysis and High end gasifier technologies.