Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Telangana - Subsection Section 33(1) in Telangana Education Act, 1982 (1)There shall be registered society to establish and maintain abhyudaya pradhamika pathasalas in the state of effecting qualitative improvement in primary education to be called the Abhyudaya Pradhamika Vidya Samstha.
