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[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(8) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(8)Every affidavit filed before the Registrar in connection with any of the proceedings under the Act or the rules shall be duly stamped under the law for the time being in force.Inspection of documents by the public