Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

3. Reference Standards.

- The Reference Standards shall be kept at such place, in such manner and in such custody as may be prescribed under the Legal Metrology National Standards Rules 2011.