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State of Bihar - Section

Section 60 in The Village Chaukidari Act, 1870

60. Powers of Commission.

- In inquiring into such question the commission shall, as far as may be necessary for the purposes of this Act, exercise all such and the same powers as are conferred by [Regulation VII of 1822] [The Bengal land-revenue Settlement-Regulation, 1822.] and the Regulations and Act, amending the same upon a collector making a settlement of land-revenue.