Andhra Pradesh High Court - Amravati
Rev Sarella Anil Kiran vs Thorlapati Vijaya Vardhan on 4 July, 2025
Author: B Krishna Mohan
Bench: B Krishna Mohan
Ted?
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAV
FRIDAY, THE FOURTH DAY OF JULY,
TWO THOUSAND AND TWENTY FIVE
:PRESENT:
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
CIVIL REVISION PETITION NO: 91 OF 2025
Between :
Rev Sarella AniI Kiran, S/o. Sarella Narasimha Rao, Aged 45 years, Occ Paris
Pastor, R/o. Parsonage, NME Lutheran Church Preml-ses, Dowalaiswaram.
...Petitioner/ Respondent No.3
'AND
1. Thorlapati Vijaya Vardhan, lS/o. Torlapati Prasanna Mani Kumar, Aged
29 years, Occ member' of N.M.E. Lutheran Church, East Godavari
Synod of AEL Church/Society. D.No. 18-125/A, Cotton peta,
Dowlaiswaram I`
2. Nethala John Simon, S/o. Nethala John, Aged about 58 years. Former
Parish Church council (PCC) Member and Member of N.M.E. Lutheran
church. East Godavari Synod of All Church/Society, D.No.10-46,
Cotton peta, Dowlaiswaram
3. Waddi Ebnenezaru Babu, S/o. Waddi Vijhaya Vardanan Aged about 52
years. Former Member off PCC and Ad-hoc Committee member of
N.M.E. Lutheran church, D.No.8-142, Sunnambatti street, 8th ward,
Dowlaiswaram. i
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... Respondents/petitioners
4. N.M.E. Lutheran Church of All Church/society, East Godavari Synod
ofAEL Church, rep. By its Parish pastor Rev. Gurrapu Kiran Babu, S/o.
G. Louis babu, aged 44 years, C/o. N.M.E. Lutheran Church Campus,
Dowalaiswaram
5. Rev. Gurrapu Kiran babu, S/o. G. Louts Babu, Aged 44 years.
Associate Pastor of N.M.E. Lutheran Church Campus, C/o. N.M.E.
Lutheran Church Campus, Dowaliswaram.
IIIIl.- -
6. Jalluri Praveen, S/o. J. Moses Raju, Aged 55 years. Chartered
Accountant and self-style.d .Treasurer of N.M.E. Lutheran church, C/o.
N.M.E. Lutheran Church Cardpus, Dowalaiswaram.
7. East Godavari Synod of,--'AEL Church/Society rep. By its Synod,
President/Bishop Rt. Rev. Akkambathula Samuel Raju, aged 51, R/o.
St. Johnls Lutheran Church, 'Ramaraopeta, Kakinada.
8. Andhra Evangelical Lutheran Church/Society, rep. By its self styled and
Interim President/Moderator- Bishop Most Rev. Dr. Kollabathula
Fredrick Paradesi babu, S/.Q. Surya Rao, Aged 62 years, C/o. Becker's
compound. Lodge Center, -Brodipet, Guntur.
9. Kollabathula Moses Arrfold,'l`SC Hindu, aged 52 years, S/o. Late K.
surya Rao, Self-styled ari'd- Farmer Treasurer of AELC, AELC Women's
Ashramam, Beside Stall Girls High School, Main road, Nagarampalem,
Guntur I"
1'0. The Branch man?ger., Unidrh Bank of India, Near Durga Theater, Main
road, Dowalaiswaram -i-' :-
ll.Annam Sreedhar, S/o. Unknown, Hindu, aged 58 years, practicI'ng
advocate at High court of A.p. Flat No.205, Capital Greens Apartment,
Behind CSR Kalyana Mandapam, Tadepalli, Guntur
...Respondents/Respondents
\'¢ \l'.
petition under Article 22-h7fjof the Constitution of India, being aggrieved
by the order dated 23.12.2024 `ih::I:A.No.417 of 2024 in SOP.No.7 of 2024 on
the file of VIII Additional District and Ses.sions Judge -Gum -Special Judge
for Trial of Offences Aga'ilh~st Women, East Godavari District,
Rajamahendravaram.
IANO: 1 OF2025
Petition under Section 151 of CPC is filed prayl-ng that in the
circumstances stated in the m6'ni`drandum of grounds filed in support of the
petition, the High Court may be Pleased to suspend the operation of order
dated 23.12.2024 I.A.No.417 c;f 2024 in SOP.No.7 of 2024 on the file of VIIl
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Additional District & Sessions Judge - Gum - Special Judge for Trial of
offences against women East Godavari District, Rajamahendravaram,
pending disposal of CRP No. 91 6'f 2025, on the file of the High Court.
The petition coming on `for hearing, upon perusing the Petition and the
affidavit filed in support thereof and the order of the High Court dated
10.01.2025, 28.03.2025, 25.04.2025 & 09.05.2025 made herein and upon
hearing the arguments of sri K RAGHU VEER Advocate for the Petitioner,
SRI P.A.SESHU, Advocate for the Respondent Nos.1 to 3 and of Sri Kumar
Marpu, Advocate for the respondent Nos.4, 5 and 7, the Court made the
following
ORDER:
fflnspite of service of h6-tides, none appears for the respondent Nos.6, 8, 9 and 10.
sri p.A. Seshu, the lei`rned counsel appears for the respondent 1 Mos.1 to 3.
sri Kumar Marpu, the le-ar-ned counsel appears for the respondent Nos.4, 5 & 7- The learned counsel for the petitioner is permitted to take out fresh personal notice to the correct address of the llth respondent and proof of service shall be filed within a period of three (03) weeks from today.
List on 01.08.2025.
Interim order granted _e-al[ier by this court dated 10[01.2025 is extended till then.
In the meanwhile, the oth`er-respondents shall file their counters."
i SD/-M.SF3INIV-AS
?±_e~,_-
ASS!STAN REGISTRAR I
A`
//TRUE COPY// S,¥C ON OFFICER
h,
To,
1. The VIII Additional District and Sessions Judge -Gum -Special Judge for Trial of Offences` -.Against Women, East GodavarI-District, Rajamahendravaram
2. One CC to Sri K.Raghu Veer, Advocate [OPUC]
3. One CC to Sri Kumar Marpu, Advocate [OPUC]
4. One CC to Sri P.A.Seshu, A.dvocate [OPUC]
5. One spare copy.
PSD
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HIGH COURT
BKM,J
DATE : 04/07/2025
NOTE: LIST ON 01.08.2025 ORDER CRP.No.91 of 2025 *€/ INTERIM ORDER EXTENDED