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Central Administrative Tribunal - Delhi

Babu Lal Meena vs C.P.W.D on 23 January, 2014

      

  

  

 CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH: NEW DELHI

OA NO.302/2012
&
OA NO.376/2012

NEW DELHI THIS THE 23RD DAY OF JANUARY, 2014

HONBLE MR. ASHOK KUMAR, MEMBER (A)
HONBLE MR. RAJ VIR SHARMA, MEMBER (J)

OA NO.302/2012

1.	Babu Lal Meena,
	S/o Sh. Rang Lal Meena,
	R/o VPO Karauri, Tehsil Sikrai,
	Distt. Dausa, Rajasthan.

2.	Mohan Lal,
	S/o Sh. Dhansi Ram Meena,
	R/o Vill. Khera Paharpur,
	P.O. Thikariya, Tehsil Sikrai,
	Distt. Dausa, Rajasthan.

3.	Ram Niwas,
	S/o Sh. Nanag Ram Meena,
	R/o VPO Karauri, Tehsil Sikrai,
	Distt. Dausa, Rajasthan.

4.	Jal Singh Meena,
	S/o Sh. Nathya Ram,
	R/o VPO Palan Hera,
	Tehsil Mahua, Distt. Dausa,
	Rajasthan.

5.	Om Prakash Meena,
	S/o Sh. Mool Chand Meena,
	R/o VPO Karauri, Tehsil Sikrai,
	Distt. Dausa, Rajasthan.

6.	Dinesh Chander Meena,
	S/o Sh. Hari Kishan Meena,
	R/o Vill. Garhi Sarbangram,
	Tehsil Rajgarh, Distt. Alwar,
	Rajasthan.							Applicants

(By Advocate: Mr. T.N. Tripathi)

VERSUS

1.	C.P.W.D. 
Through its Superintending Engineer,
Block-1, Level-7, R.K. Puram,
New Delhi-110066.

2.	The Executing Engineer,
	PWD, Room No.B-409,
	Indraprastha Bhawan,
	Indraprastha Estate (ITO), 
	New Delhi.

3.	The Assistant Engineer C.P.W.D.
	IInd Floor Kendriya Sadan,
	Sector 9-A Chandigarh.

4.	Sh. Kedar Prasad Meena,
	S/o Sh. Ram Sahai Meena,
	R/o VPO Pilodi, Tehsil Sikrai,
	Distt. Dausa, Rajasthan.

5.	Sh. Bhajan Lal Meena,
	S/o Sh. Jagan Lal Meena,
	R/o VPO Nandri, Tehsil Sikrai,
	Distt. Dausa, Rajasthan.

6.	Sh. Man Singh Meena,
	S/o Sh. Nathauli Ram Meena,
	R/o VPO Pilodi,
	Tehsil Sikrai, Distt. Dausa,
	Rajasthan.							Respondents
(By Advocate: Mr. K.R. Sechdeva)

OA NO.376/2012
1.	Kamal Chand Meena
	Bhuj Pal Meena,
	MU & POST OFFICE BHIKHA
	HEDA (KALA) VIA GARHI
	SAWAI RAM, DISTRICT ALWAR
	RAJASTHAN 301413.

2.	Sodan Meena
	S/o GANGA SAHAI MEENA
	R/o BHUCHPURI, PO BOX SHAHLOOLILY
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

3.	LEHRI RAM MEENA
	R/O VILLAGE KHOHARA, MAKZODA
	POST OFFICE BAIRER
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

4.	LATOOR MAL MEENA
	S/O SH. SHIYA RAM MEENA
	R/O KHODA NAKABAS, 
	POST OFFICE KILPUR KHEDA
	POST OFFICE BAIRER
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

5.	PAPPU RAM MEENA
	S/O RAM JI LAL MEENA
	R/O KHORA CHOHAN, 
	POST OFFICE BARIER
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

6.	GANGA RAM MEENA
	S/O KISHAN LAL MEENA
	R/O KILPUR KHEDA
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

7.	RAM PRASAD MEENA
	S/O GOVIND RAM MEENA
	VILLAGE HATOJ KA BAAS
	POST OFFICE DERA, TEHSIL RAJGARH,
	DISTRICT ALWAR RAJASTHAN 3014087.

8.	SHIV LAL MEENA
	VILLAGE AND POST OFFICE BAIRER,
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

9.	VISHNU SAHAI MEENA
	S/O SH. MOTI LAL MEENA
	VILLAGE AND POST OFFICE BAIRER,
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

10.	MURARI LAL MEENA
	S/O RAM KARAN MEENA
	ESHWANA, P.O. BABELI
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

11.	JAL DHARI MEENA
	MOLLA RAM MEENA
	ESHWANA, P.O. BABELI
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

12.	BHAGWAN SAHAI MEENA
	S/O BADRI RAM MEENA
	VILLAGE AND POST OFFICE BHULERI VIA REINI
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

13.	RAM SWAROOP MEENA
	S/O SHREE CHAND MEENA
	VILLAGE AND POST OFFICE BHULERI
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

14.	HARBHAJAN MEENA
	S/O SH. PRABHATI LAL MEENA
	VILLAGE AND POST OFFICE PARAGPURA
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

15.	GHAMANDI LA MEENA
	VILLAGE JAISINGH PURA
	POST OFFICE KARANPURA
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

16.	CHOTE LAL MEENA
	S/O KANHIYA LAL MEENA
	VILLAGE MUKUNDPURA,
	POST OFFICE DERA, VIA REINI
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 3014087.

17.	JAGDISH PRASAD MEENA
	S/O NARAYAN MEENA
	VILLAGE KHARI KE JHUPDI 
	POST HINGORA
	TEHSIL BASWA, DISTRICT DAUSA
	RAJASTHAN 303325.

18.	VIJENDER KUMAR MEENA
	S/O HAZARI LAL MEENA
	VILLAGE AND POST OFFICE PRAGPURA
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN.

19.	KANHIYA LAL MEENA
	SHRI RAM MEENA
	VILLAGE AND POST OFFICE 
	ALIPUR, VIA BABAAI
	TEHSIL BASWA, DISTRICT DAUSA
	RAJASTHAN 30325.

20.	GHAN SHAYM MEENA
	VILLAGE AND POST OFFICE JEETPUR
	VIA GARI SAWAI RAM
	DISTRICT ALWAR RAJASTHAN, 301413.

21.	SIYA RAM MEENA 
	S/O KANYA LAL MEENA
	VILLAGE AND POST OFFICE JAITPUR
	KATHUMAR, 
	DISTRICT ALWAR RAJASTHAN, 301413.

22.	KELASH CHAND MEENA
	S/O RAM KISHORE MEENA
	MOH & POST OFFICE ALIPUR
	TEHSIL BASWA, DISTRICT DAUSA
	RAJASTHAN 303325.

23.	RAM KISHORE MEENA
	S/O SH. DHARAM PAL MEENA
	R/O VILLAGE AND POST OFFICE 
	PUNDARPADDA
	DHANI GANDROLY AVIA AHAUPUR
	TEHSIL BASWA, DISTRICT DAUSA
	RAJASTHAN.

24.	RAMESH CHAND MEENA
	S/O HAZARI LAL MEENA
	R/O VILLAGE AND POST PRAGPURA
	VIA REINI, TEHSIL RAJGARH
	DISTRICT ALWAR, RAJASTHAN.

25.	KALLU RAM MEENA
	S/O SUGARIV MEENA
	VILLAGE AND POST OFFICE BALAHEDA
	TEHSIL BAWAM VIA BIWAI
	DISTRICT DAUSA RAJASTHAN-303315.

26.	MAAN SINGH MEENA
	S/O BADRI PRASAD MEENA
	VILLAGE PALI, POST OFFICE BAHDKO LALAN
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 301413.

27.	BABU LAL MEENA
	S/O KAILASH CHAND MEENA
	B-188, PREM NAGAR ii
	NEAR RAILWAY LINE, NANGLOI
	NEW DELHI-110041.

28.	BACCHU RAM MEENA
	S/O CHANGA RAM MEENA
	VILLAGE PALI, POST OFFICE BEHDKI KALAN
	TEHSIL RAJGARH, DISTRICT ALWAR,
	RAJASTHAN-301314.

29.	RAM JI LAL MEENA
	S/O SH. KANHIYA LAL MEENA
	UKERI, POST OFFICE BHOODA
	TEHSIL RAJGARH, DISTRICT ALWAR,
	RAJASTHAN-301409.

30.	SHRI RAM MEENA
	S/O SH MOOLCHAND MEENA
	UKERI, VIA REINI
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 301409.

31.	RAM KRIPAL MEENA
	S/O SH. KANHIYA LAL MEENA
	VILLAGE PATARK KHADA
	POST OFFICE MUKHADA
	TEHSIL BASWA, DISTRICT DOUSA
	RAJASTHAN 303315.

32.	BANWARI LAL MEENA
	S/O SH. RAMESHWAR DAYAL
	QUARTER NO.311, SECTOR 12
	R.K. PURAM, NEW DELHI 110022.

33.	BHEEKHA RAM MEENA
	S/O SH. BHAJNI RAM MEENA
	VILLAGE PALI, POST OFFICE
	BHADKOKALAN, TEHSIL RAJGARH,
	DISTRICT ALWAR, RAJASTHAN 301314.

34.	RAM KRIPAL MEENA
	S/O SH. RAM JEEWAN MEENA
	R/O KILPUR KHEDA, VIA REINI
	TEHSIL RAJGARH, DISTRICT ALWAR
	RAJASTHAN 301409.

35.	RAM BABU MEENA
	S/O MANNI RAM MEENA
	VILLAGE ACHAMADPUR,
	POST OFFICE KILPUR, KHEDA
	PANCHAYAT SAMITI REINI,
	TEHSIL RAJGARH, RAJASTHAN 301409.

36.	AMAR SINGH MEENA
	S/O RAM KISHAN MEENA
	VILLAGE AND POST OFFICE KILPUR,
	KHEDA, VIA REINI, TEHSIL RAJGARH,
	RAJASTHAN 301409.

37.	RAM NIWAS MEENA
	VILLAGE KHARIN KI JHOPDI
	POST OFFICE HINGOTA
	TEHSIL BASWA, VIA BIWAEE
	DISTRICT DAUSA, RAJASTHAN 303315.

38.	HAPPU RAM MEENA
	VILLAGE AND POST OFFICE BHIKHAHEDI
	VIA GADHI SAWAI RAM,
	DISTRICT ALWAR, RAJASTHAN 301413.

39.	DHARAM CHAND MEENA
	S/O SH. OMKAR MEENA
	VILLAGE AND POST OFFICE HINGOTA
	TEHSIL BASWA, DISTRICT DAUSA,
	RAJASTHAN 303315.

40.	PRAHALAD MEENA
	S/O POLYA RAM MEENA
	VILLAGE AND POST OFFICE RAMPURA
	(KARANPURA) VIA REINI, TEHSIL RAJGARH,
	DISTRICT ALWAR RAJASTHAN.

41.	RAM JEEWAN MEENA
	VILLAGE MANYA KA WAAS,
	POST OFFICE RONIJAYAN
	DISTRICT KATHUMAR, DISTRICT ALWAR,
	RAJASTHAN 301035.

42.	SEETA RAM MEENA
	VILLAGE MANYA KA WAAS, 
	POST OFFICE RONIJAYAN
	DISTRICT KATHUMAR, DISTRICT ALWAR
	RAJASTHAN 301035.

43.	HARI KISHAN MEENA
	VILLAGE MANYA KA WAAS,
	POST OFFICE RONIJAYAN
	DISTRICT KATHUMAR, DISTRICT ALWAR,
	RAJASTHAN 301035.

44.	BHAROSI RAM MEENA
	VILLAGE MANYA KA WAAS,
	POST OFFICE RONIJAYAN
	DISTRICT KATHUMAR, DISTRICT ALWAR
	RAJASTHAN 301035.

45.	RAM PRASAD MEENA
VILLAGE JHALATALA, POST OFFICE JHALATALA
	TEHSIL LAXMANGARH, DISTRICT ALWAR
	RAJASTHAN 301413.

46.	SHRAWAN KUMAR MEENA
	VILLAGE KATHERA, 
POST OFFICE KHEDA-KALYANPUR
TEHSIL KATHUMAR, DISTRICT ALWAR,
RAJASTHAN 301035.

47.	SHAMBHU DAYAL MEENA
	VILLAGE KATHERA, 
POST OFFICE KHEDA-KALYANPUR
TEHSIL KATHUMAR, DISTRICT ALWAR,
RAJASTHAN 301035.

48.	SHIV DAYAL MEENA
VILLAGE KATHERA, 
POST OFFICE KHEDA-KALYANPUR
TEHSIL KATHUMAR, DISTRICT ALWAR,
RAJASTHAN 301035.

49.	SHREE RAM MEENA
	S/O BHURYA RAM MEENA
	VILLAGE AND POST OFFICE BHIVAHEDI
	TEHSIL LAKHAN GRAN
	DISTRICT ALWAR RAJASTHAN.

50.	KARAN SINGH MEENA
	S/O KUMBHA LAL MEENA
	VILLAGE KOT WALO KE BAS 
	POST OFFICE GUDHA
	AASHIK PURA, TEHSIL BESWA
	DISTRICT DAUSA, RAJASTHAN 303315.

51.	KAMAL SINGH MEENA
	S/O KUMMA RAM MEENA
	VILLAGE KOT WALO KE BAS 
	POST OFFICE GUDHA
	AASHIK PURA, TEHSIL BESWA
	DISTRICT DAUSA, RAJASTHAN 303315. 

52.	SHIV RAM MEENA
	S/O GANGA SAHAY MEENA
	VILLAGE ROOPWAS, POST OFFICE RALWATA
	TEHSIL BASWA, DISTRICT DOUSA VIA BANDKUI
	RAJASTHAN 303313.

53.	KHEM RAJ MEENA
	S/O HAR SAHAI MEENA
	VILLAGE AND POST OFFICE SUDHARU PARA
	TEHSIL BASWA DISTRICT DAUSA,
	RAJASTHAN.

54.	INDRAJ MEENA
	S/O HARETI RAM MEENA
	VILLAGE ROOPWAS, POST OFFICE RALWATA
	TEHSIL BASWA, DISTRICT DOUSA VIA BANDKUI
	RAJASTHAN 303313.

55.	LAXMI NARAYAN MEENA
	S/O SHYO CHAND MEENA
	VILLAGE JOPADA POST OFFICE
	THIKARIA VIA MANPUR
	TEHSIL SIKRAY, DISTRICT DOUSA,
	RAJASTHAN 303509.

56.	HARI PRASAD MEENA
	S/O RAM HET MEENA
	MOHALLA AND POST OFFICE SALWADI
	VIA RONIJA, TEHSIL KATHUMAR
	DISTRICT ALWAR, RAJASTHAN 301035.

57.	JAI PHOOL MEENA
	S/O SH. PRASAD RAM MEENA
	VILLAGE AEDALPUR,
	POST OFFICE BADAVAD
	TEHSIL MADHUA, DISTRICT DOUSA
	RAJASTHAN 321609.

58.	RAMOTAR MEENA
	S/O HAR RAM MEENA
	VILLAGE KHOHRA CHOUHAN
	POST OFFICE KHOHRA, 
	TEHSIL KATHUMAR,
	DISTRICT ALWAR, VIA REINI,
	RAJASTHAN.

59.	MOHAN LAL MEENA
	VILLAGE BAS VIVAI, POST OFFICE BIVAI
	TEHSIL BASWA, DISTRICT DAUSA
	RAJASTHAN 303315.

60.	BHAGWAN SAHAI MEENA
	S/O SH. RAM KARAN MEENA
	VILLAGE GHORALA, POST OFFICE SOLOLIE
	TEHSIL RAJGARH, DISTRICT ALWAR,
	RAJASTHAN 3014087.

61.	BHAGWAN SAHAI MEENA
	S/O RANG LAL MEENA
	R/O VILLAGE AND POST OFFICE BHULERI
	TEHSIL RAJGARH, ALWAR, RAJASTHAN.

62.	SHIV DAYAL MEENA
	S/O RAM KUWAR MEENA
	R/O KATHED MOH & P.O. KHEDA
	KELYANPUR, TEHSIL KATHUMAR
	DISTRICT ALWAR, RAJASTHAN.

63.	SHAMBHU DAYAL MEENA
	S/O SH. GANGA RAM MEENA
	R/O KATHIADA PO KHEDA
	KELYANPUR, TEHSIL KATHUMAR
	DISTRICT ALWAR, RAJASTHAN.

64.	RAMESHWAR DAYAL MEENA
	C/O KAMAL CHAND MEENA
	S/O BHUJ PAL MEENA
	MU & POST OFFICE BHIKHA, 
	HEDA (KALA) VIA GARHI
	SAWAI RAM, DISTRICT ALWAR,
	RAJASTHAN 301413.

65.	PREM RAJ MEENA
	C/O KAMAL CHAND MEENA
	S/O BHUJ PAL MEENA
	MU & POST OFFICE BHIKHA HEDA (KALA)
	VIA GARHI SAWAI RAM,
	DISTRICT ALWAR RAJASTHAN 301413.

VERSUS

1.	CPWD
	THROUGH ITS SUPERINTENDING ENGINEER (E)
	COORDINATION CIRCLE (ELECTRICAL)
	CPWD EAST BLOCK 1, LEVEL 7
	R.K. PURAM, NEW DELHI-66

	ALSO AT

	CHIEF ENGINEER
	CPWD. A-1 WING, ROOM NO.111
	NIRMAN BHAWAN, NEW DELHI.

2.	DURGA PRASAD MEENA
	S/O MATHURA LAL MEENA
	VILLAGE BUJENT, TEHSIL SIKROI,
	DISTRICT DAUSA RAJASTHAN.

3.	RADHEY SHAM MEENA, 
BODEN LAL MEENA,
	VILLAGE MALAWALI, 
POST OFFICE KHORRA,
	TEHSIL LASBHANGARH, 
DISTRICT ALWAR,
	RAJASTHAN.

4.	JAGDISH PRASAD MEENA
	S/O MUDIYA RAM MEENA
	VILLAGE AND POST OFFICE ROKY,
	TEHSIL NADOTI,
	DISTRICT KAROLI, RAJASTHAN.

5.	ASHOK KUMAR MEENA
	S/O PRAREY LAL MEENA
	VILLAGE AND POST OFFICE 
ROKY CHOTA PURA,
	TEHSIL NADOTI, 
DISTRICT KAROLI,
 RAJASTHAN.

6.	SH. INDER SAHAI MEENA
	S/O SH. DEVI SAHAI MEENA
	VILLAGE KATHERA, 
POST OFFICE KHEDA
	KIYANPUR, VIA RONIJA THAN,
	TEHSIL KATHUMAR,
DISTRICT ALWAR
	RAJASTHAN.

7.	RAM SINGH MEENA,
	S/O SH. SAVAL RAM MEENA,
	R/O KOTAWALO KA BAANS,
	POST OFFICE GUDA AAMIKPURA
	TEHSIL WABHWA VIA BANDIKUIN,
	DISTRICT DAUSA RAJASTHAN.			Respondents

(By Advocate: Mr. K.R. Sachdeva)





ORDER (ORAL)

MR. ASHOK KUMAR, MEMBER (A):

OA No.302/2012 and OA No.376/2012 have been heard together because the cause of action and the relief sought in these OAs are identical. Common orders are, therefore, being passed in both these OAs.

2. Both OAs are concerned with the allegations that wrong appointments have been made on the basis of misleading facts and the respondents have not bothered to verify the facts but have acted upon affidavit etc. that have been produced in both the OAs. The applicants state that they have been deprived of being selected for the post because of the aforenoted facts. Serious allegations have been made as appears from the OAs, especially from the copy of one of the representations filed in OA No.376/2012 regarding false affidavit in support of age, non-production/concealment of educational qualification, in the case of own brothers yet age difference being only of four days and such others facts. In OA No.302/2012 also, the allegations have been leveled.

3. The following reliefs have been sought in these two OAs:-

a) Call for the entire selection process adopted by the respondents for the post of Beldar, Khalasi, Safai Karamchari etc. under Special Recruitment Dribs-2006 to full-up the backlog vacancies of ST candidates.
b) Cancel the selection of the respondent No.3 and 4 and some other candidates, who are given selection on the basis of false affidavit list for the post of Beldar, Khalasi, Safai Karamchari etc. under Special Recruitment Dribs-2006 to full-up the backlog vacancies of ST candidates and direct the respondents to initiate the selection process of fresh for the aforesaid posts.
c) Any other order (s) / direction (s) which this Honble Tribunal may deem fit be also passed in favour of the applicant and against the respondents.

4. Learned counsel for the respondents points out that these OAs are not in proper format and that some of the persons, who would be affected by any adverse order in these OAs, have not been impleaded as parties and, therefore, the OAs suffer from non-joinder of necessary parties.

5. We have heard learned counsel Mr. T.N. Tripathi appearing on behalf of the applicant and learned counsel Mr. K.R. Sachdeva appearing on behalf of respondents.

6. Without going into the issue of non-joinder of parties and the format of the OAs, we observe that serious allegations have been leveled about the process of selection and appointments. It is expected that in any process of selection or appointment made by the Government, the process should be completely transparent. Moreover, objective considerations being inherent to such process of selection, it would be necessary that the consideration in each case should be based on genuine documents, especially in cases such as of determination of age and minimum qualifications. We are not making any observation in such matters because it is not for us to verify the documents, inquire into the matter, and arrive to the conclusion whether the allegations leveled are correct or incorrect. Nevertheless, it is noticed that the allegations being serious in nature, it would be necessary that the allegations are looked into appropriately by the respondents.

7. Counsel for both the parties agree that the matter can be inquired for any review of the decision taken, if such review is required based on the findings in the inquiry. While in OA No.376/2012 we find that representation has been made by the applicant, in OA No.302/2012 no representation has been made.

8. In the circumstances, we consider it necessary to direct the respondents with the consent of both parties, that these OAs be forwarded to the respondents to be treated as a representation. The Vigilance Division of the respondents organization would cause inquiry into the matter based on the facts stated in these OAs on the allegations of malpractice, false information in the documents filed for selection for appointment. It would also be necessary to undertake verification of records wherever necessary. The Inquiry Officer shall also offer due opportunity to the applicants in both these OAs for a personal hearing, if necessary and shall consider such documents as would be put forth by the applicants in these OAs in support of their contentions and only thereafter should the inquiry report be made final. Thereafter, the inquiry report would be submitted to the competent authority. Based on the inquiry report respondents shall pass a reasoned and speaking order and duly communicate the same. This entire exercise should be completed within a period of three months from the date of receipt of a copy of this order.

9. It is expected that the competent authority in the respondents-organization after passing the above mentioned order based on the inquiry report, shall take necessary consequential action, if any, emanating from their decision within a further period of 8 weeks in consonance with the rules and instructions on the subject.

10. Both OAs are disposed of with aforenoted directions, with the consent of both parties. Copies of both OAs be forwarded to Respondent No.1 with a copy of this order for necessary compliance.

(Raj Vir Sharma)						(Ashok Kumar)
 Member (J)							   Member (A)



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