Section 120A in The Bihar Government Estates (Khas-Mahal) Manual, 1953
120A. Payment of travelling allowance to Patwaris.
- Payment of travelling allowance to patwaris (whether salaried or paid on commission basis) will be regulated as follows:-(i)For journeys by rail within their jurisdiction-Single fare of the lowest class.(ii)For other journeys within their jurisdiction-Nil.(iii)For journeys outside their jurisdiction-As admissible to a Government servant of the 4th grade.
