Section 84(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012
(2)Major punishments(i)Dismissal from service (which shall ordinarily be a disqualification for future employment under the Government);(ii)Removal from service (which shall not be a disqualification for future employment under the Government);(iii)Compulsory retirement from service;(iv)Reduction in rank or grade.
