Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(i) in The Rajasthan Colonisation Act, 1954 (i)impose on the tenant a penalty not exceeding [two thousand rupees,] [Substituted by Rajasthan Act No. 12 of 1983.] or
